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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(2)(b) in The Gujarat Agricultural Universities Act, 2004

(b)such termination is approved by [the Board of Management] [Substituted 'the Vice-Chancellor' by Gujarat Act No. 9 of 2014, dated 25.7.2014.] or any officer of the University authorised by [the Board of Management] [Substituted 'the Vice-Chancellor' by Gujarat Act No. 9 of 2014, dated 25.7.2014.] in this behalf: