Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 71 in Andhra Pradesh (Telangana Area) Land Revenue Rules of 1951 71. Mode of assessment in the event of diversion of agricultural lands to non agricultural purposes. - [xxx]
