Supreme Court - Daily Orders
A.G. Perarivalan vs The State Of Tamil Nadu State Through ... on 20 January, 2021
Bench: L. Nageswara Rao, S. Abdul Nazeer, Indu Malhotra
ITEM NO.18 Court 8 (Video Conferencing) SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No(s).10039-10040/2016
(Arising out of impugned final judgment and order dated 06-03-2015
in CRLOP No.4084/2015 06-03-2015 in CRLOP No.5073/2015 passed by
the High Court Of Judicature At Madras)
A.G. PERARIVALAN Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU STATE THROUGH
SUPERINTENDENT OF POLICE AND ANR. Respondent(s)
Date : 20-01-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Gopal Sankaranarayanan, Sr.Adv.
Mr. S.Prabu Ramasubramanian, Adv
Mr. K.Paari Vendhan, Adv
Mr. Vishal Sinha, Adv.
For Respondent(s) Mr. Tushar Mehta,SGI
Mr. K.M.Nataraj,Asg
Mr. T.A.Khan,Adv.
Ms. Kirti Dua,Adv.
Ms. Rekha Pandey,Adv
Mr. Ashok Panigrahi,Adv.
Ms. Vanshaja Shukla,Adv.
Mr. Nabab Singh, Adv.
Mr. B.V. Balaram Das, AOR
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List tomorrow i.e. 21.01.2021 at 2.00 p.m. Signature Not Verified Digitally signed by BALA PARVATHI Date: 2021.01.20 as part-heard.
18:05:55 IST Reason:(B.Parvathi) (Anand Prakash) Court Master Court Master