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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(g) in The Gujarat Water Supply and Sewerage Board Act, 1978

(g)[ four members to be appointed by the State Government, from amongst persons who are experts in economics or development planning and engineering and out of such members one shall be a woman] [Clause (g) substituted by Gujarat 7 of 2003, dated 6th March, 2003.].