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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

3. Eligibility Criteria for Admission.

- Admission into various Courses in different Professional Educational Institutions shall be governed by the rules of admission prescribed herein. The eligibility criteria for Admission into Medical and Dental Courses shall be as mentioned below:
(a)Nationality and Domicile. - The candidates should be Indian Nationals and should satisfy Local, Non-local status requirement as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admission) Order, 1974 as amended in G.O.(P) No. 646, Education (W) Department dated 10-07-1979.
(b)The above clause (a) Nationality and Domicile is not applicable for the category-C Seats filled by the management.
(c)Age Limit: Candidates should have completed the age of seventeen years on or before 31st December of the year of admission.
(d)Educational Qualifications: The candidates should pass two years intermediate examination (10 +2 pattern) or equivalent examination with Physics, Chemistry, Botany, Zoology and English individually and must have obtained a minimum of 50% marks taken together in Physics, Chemistry, Botany and Zoology at the qualifying examination. In respect of candidates belonging to Scheduled Caste and Scheduled Tribes, the marks obtained shall be a minimum of 40% marks taken together in Physics, Chemistry, Botany and Zoology.