Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The National Housing Bank (Tax Saving) Term Deposit Scheme, 2008

7. Procedure for deposit in term deposit.

- A depositor desiring to deposit in term deposit, shall present and application in the prescribed form at any of the offices of the National Housing Bank or at the designated branches of scheduled banks authorized by the National Housing Bank to receive deposit under this Scheme.