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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Odisha - Subsection

Section 83(2)(c) in Orissa State Financial Corporation (Staff) Regulations, 1975

(c)The leave salary and allowance admissible for the leave surrendered shall be equivalent to that which the employee would have received had he actually availed himself of the leave so surrendered.