Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(3)(v) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004 (v)the numerical strength of its members, and if there are categories of its members, the numerical strength in each category;