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State of Tamilnadu - Section

Section 75 in Grant-in-Aid Code of the Tamil Nadu Educational Department

75. Payment of grant.

- Grants will be drawn on a bill prepared in the prescribed form (Appendix 'G') and counter, signed by the District Educational Officer.Appendix A(Chapter III Rule 17)Application For Admission to Aid on Behalf of An Elementary School
(Omitted)Appendix B
(Chapter III, Rules 18 and 20)List of Recognised and Aided Elementary Schools For Boys and GirlsIn District during the year 20 ... -20 ....
(Omitted)Appendix C
(Chapter III, rule 21) (Omitted)Appendix D(Chapter III, rule 22) (Omitted)Appendix E(Chapter IV, rule 29)Application For Teaching Grants On Behalf of A Secondary School