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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(ix) in Rajasthan Panchayati Raj Act, 1994

(ix)[ ["Director Panchayati Raj."] [Substituted by Section 2 of Rajasthan Panchayati Raj. (Amendment) Act, 1994 (Act No. 23 of 1994) Published in Rajasthan Gazette, Extraordinary, Part -IV-A, dated 6.10. 1994 (w.e.f. 26.7.1994)] means the officer appointed as such by the State Government ;]