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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Mizoram - Subsection

Section 92(5) in Mizoram Cooperative Societies Act, 2006

(5)The Registrar while holding an inspection or persons authorized by Registrar to hold such an inspection shall have:
(a)free access to the books of accounts, documents, securities cash or other properties of ;
(b)power to summon persons in possession or responsible for the custody of documents specified under sub-section 5(a).