Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 26 in The M.P. Payment of Wages Rules, 1962 26. Penalties. - Any breach of Rules 3, 4, 5, 6, 7, 10, 12, 13, 14, 15, 16, 17,18 and 19 of these rules shall be punishable with fine which may extend to Rs. 200.
