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State of Tamilnadu - Section

Section 48A in Grant-in-Aid Code of the Tamil Nadu Educational Department

48A. Fixing the amount of grant.

- The amount of, grant given on behalf of a training school shall be determined by the District Educational Officer or the Inspectress, as the case may be, after taking into consideration the restrictions imposed on the number of students in each grade by the Tamil Nadu Educational Rules or by the Director and the relevant circumstances of the case and also the funds allotted for each district or circle.