Income Tax Appellate Tribunal - Delhi
Scot Innovation Wires & Cables (P) Ltd., ... vs Acit, New Delhi on 14 October, 2019
In the Income-Tax Appellate Tribunal,
Delhi Bench 'G', New Delhi
Before : Shri Amit Shukla, Judicial Member And
Shri B.R.R. Kumar, Accountant Member
ITA No. 1751/Del/2017
Assessment Year: 2012-13
Scot Innovation Wires & Cables (P) vs. ACIT, Circle 22(2),
Ltd., Civil Lines, New Delhi. New Delhi.
PAN- AAKCS3140E
(Appellant) (Respondent)
Appellant by Sh. Himanshu Khurana, CA
Respondent by Sh. N.K. Bansal, Sr. DR
Date of Hearing 19.09.2019
Date of Pronouncement 14.10.2019
ORDER
Per Amit Shukla, J.M.:
During the course of hearing, an application on behalf of the assessee is placed on record by the ld. AR, stating that the assessee wishes to withdraw this appeal, on which there is no objection to the ld. DR. Accordingly, the appeal of the assessee has to be dismissed as withdrawn.
2. In the result, the appeal is dismissed as indicated above.
Order pronounced in the open court on 14/10/2019.
Sd/- Sd/-
(B.R.R. Kumar) (Amit Shukla)
Accountant Member Judicial member
Dated: 14TH Oct., 2019