Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(3) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(3)The Contract Farming Agreement shall be in such form and contain such particulars, terms and conditions as may be prescribed.