Section 3(11) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951
(11)[ The grant of concession in service regarding appointment, seniority, confirmation and promotion etc. of employees who may take up employment in the army/Air Force/Navy during Emergency, provided that these are regulated mutatis mutandis according to the instructions issued on the subject by the Government of India.] [Inserted vide Notification dated 29.08.73 w.e.f. 29.10.63]
