Section 2(1) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973
(1)"the Act" means the Limestone and Dolomite Mines Labour Welfare Fund Act, 1972 (62 of 1972);[* * *] [ Clause (2) omitted by the Limestone and Dolomite Mines Labour Welfare Fund (Amendment) Rules, 1978 (w.e.f. 26.8.1978).]
