Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(b) in The Indian Partnership Act, 1932

(b)every partner is bound to attend diligently to his duties in the conduct of the business;