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State of West Bengal - Section

Section 33 in The West Bengal Factories Rules, 1958

33. Power of Chief Inspector to exempt.

- Where the Chief Inspector is satisfied in respect of any particular factory or part thereof or in respect of any description of workroom or process that any requirement of rules 31 and 32 is inappropriate or is not reasonably practicable, he may by order in writing exempt the factory or part thereof, or description of workroom or process from such requirement to such extend and subject to such conditions as he may specify.Rule 34 and 35 prescribed under sub-section (4) of section 18.