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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

(2)Such project shall provide for-
(i)collection, procurement, production, rearing and marketing of fish seed (young ones of fish) in different stages such as spawn, fry and fingerlings;
(ii)development, conservation, management, and exploitation of fisheries in tanks and reservoirs that are taken over from or placed at their disposal by the State Government for such purposes and on such terms and conditions that are mutually agreed to;
(iii)marketing of fish either produced by the Nigam or acquired or purchased from other agencies either directly or through agents in any place in India;
(iv)development, conservation, management and exploitation of aqua-culture and agro-aqua-culture;
(v)development and management of boat building and net making and marketing thereof;
(vi)management of aquariums.