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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(1)(ii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(ii)That his claim to be a certain voter, whose name is entered in the voters list is false;