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[Cites 0, Cited by 0] [Section 343(3)] [Section 343] [Entire Act]

State of Nagaland - Subsection

Section 343(3)(k) in Nagaland Municipal Act, 2001

(k)Carrying out such other work, as is necessary in the opinion of the Chief Officer, for reasons to be recorded, in writing, to maintain the building in a condition of good repair or to secure it to prevent danger to human life.