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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(iii) in Punjab Package Deal Properties (Disposal) Rules, 1976

(iii)[ The reserve price of urban land, plot or site which is not being used for residential, commercial or industrial purposes shall be assessed by the] [Substituted vide Notification dated 3rd September , 1991.] District Level Committee comprising the Deputy Commissioner or Addl. Deputy Commissioner, as Chairman, the Sub-Divisional Officer (Civil) and the Deputy Director, Local Bodies or the Commissioner of the Municipal Corporation, as members, which shall be subject to the approval of the Commissioner of the Division concerned.