Section 6(1)(b) in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(b)in cases specified in clause (b) of sub-section (1) of section 3 to secure compliance with the conditions or with the permission as granted.

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