Supreme Court - Daily Orders
Mool Chand And Others vs Union Of India on 12 December, 2014
Bench: Chief Justice, Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.33 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2014
CC No(s). 15899/2014
(Arising out of impugned final judgment and order dated
03/06/2010 in LAA No. 278/2007 passed by the High Court Of
Delhi At N. Delhi)
MOOL CHAND AND OTHERS Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in
refiling SLP and office report)
Date :12/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. K.S. Rana,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed on the ground of delay.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.12.12 18:13:16 IST Reason: