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Supreme Court - Daily Orders

Mool Chand And Others vs Union Of India on 12 December, 2014

Bench: Chief Justice, Pinaki Chandra Ghose, R.K. Agrawal

                ITEM NO.33                     COURT NO.1                SECTION XIV

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                Petition for Special Leave to Appeal (C)......of 2014
                                              CC No(s). 15899/2014

                (Arising out of impugned final judgment and order dated
                03/06/2010 in LAA No. 278/2007 passed by the High Court Of
                Delhi At N. Delhi)

                MOOL CHAND AND OTHERS                                    Petitioner(s)

                                                      VERSUS

                UNION OF INDIA & ANR.                             Respondent(s)
                (With appln. (s) for c/delay in filing SLP and c/delay in
                refiling SLP and office report)

                Date :12/12/2014 This petition was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                              HON'BLE MR. JUSTICE R.K. AGRAWAL

                For Petitioner(s)        Mr. K.S. Rana,Adv.


                For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Dismissed on the ground of delay.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.12.12 18:13:16 IST Reason: