Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Tamilnadu - Subsection Section 104(2) in The Tamil Nadu Co-Operative Societies Act, 1983 (2)"small farmers lift irrigation society" means a lift irrigation society of which no member owns more than such extent of land as may be prescribed.
