Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 7 in Bihar Mines & Geology Inspector Service Rules, 2009 7. Reservation of Vacancies. - Rules and procedures regarding reservation of vacancies in recruitment prescribed by the State Government, time to time, shall apply.
