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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Jharkhand - Subsection

Section 82(5) in The Bihar Primary and Middle Education Rules, 1961

(5)A special mention regarding the success achieved by each Sub-Inspector of Schools and Sub-divisional Education Officer in this connection shall be made in his annual confidential report by the District Education Officer and the District Superintendent.