Allahabad High Court
Narendra Kumar Gond vs State Of U.P. And 3 Others on 7 October, 2017
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- WRIT - A No. - 28442 of 2017 Petitioner :- Narendra Kumar Gond Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Suhel Ahmad Azmi,Neeraj Srivastava Counsel for Respondent :- C.S.C.,Abhijeet Singh,J.P. Pandey Hon'ble Saumitra Dayal Singh,J.
Allowed.
For orders, see order of date passed in Writ ? A No. 58918 of 2016 (Suneel Kumar And 46 Ors. Vs. State Of U.P. And 3 Ors.) in separate sheets containing 27 pages.
Order Date :- 7.10.2017 A. Singh