Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 3 in Punjab Social Security Fund Regulations, 2005 3. Constitution of the Fund. - The State Government shall constitute a Fund to be known as the Social Security Fund, which shall vest in the State Government.
