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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

Union of India - Subsection

Section 275(1)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)The Pay (including pay for acting rank while in the Navy), specialist pay non-practising allowance and such other allowance shall be governed by the rules laid down for officers of the Army Medical Corps or Army Dental Corps.