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[Cites 0, Cited by 0] [Section 20A(2)] [Section 20A] [Entire Act]

State of Punjab - Subsection

Section 20A(2)(a) in The Stage Carriages Act, 1861

(a)prescribe forms for licenses under this Act, the sums payable for the same and the conditions on which they may be granted, and the cases in which they may be revoked;