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[Cites 0, Cited by 0] [Section 605(1)] [Section 605] [Entire Act]

State of Odisha - Subsection

Section 605(1)(d) in The Orissa Municipal Corporation Act, 2003

(d)exhume any body, except under the provisions of the Code of Criminal Procedure, 1973 or any other law for the time being in force, from any place for the disposal of the dead.