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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(9) in The Orissa Dental Council Rules, 1969

(9)This paper shall be folded "Face Inwards" and placed in the accompanying "Identification Envelope" which shall be securely closed and then placed in a covering envelope.Form 'D'[See Rule 25 (11)]Form of declaration on identification envelope,Orissa State Dental CouncilI*.................of...................... hereby declare that I am the person to whom the enclosed voting paper was addressed, that I am a registered dentist**............... and that I have not returned any other voting paper in this election.Signature................Address.................Date.......................Signed in the presence of***.........