Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(3) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000 (3)The regulations made by any authority of the University shall be subject to such direction as the Board may from time to time give in this behalf.
