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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Bird And Company Limited (Acquisition And Transfer of Undertakings) Act, 1980

(2)The monies which stand transferred under sub-section (1) to the Central Government or the Government company, as the case may be, shall be dealt with by that Government or the company in such manner as may be prescribed.