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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(c) in Orissa Entry Tax Act, 1999

(c)fails to comply within the time allowed any tax assessed on him or any [interest levied or penalty imposed] [Substituted by Act No. Orissa 10 of 2005, dated 9.9.2005.] on him under this Act; or