Madhya Pradesh High Court
M/S Ashok Dall And Oils Mills vs Union Of India on 7 May, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10578 of 2022 (M/S ASHOK DALL AND OILS MILLS Vs UNION OF INDIA AND OTHERS) Dated : 07-05-2022 Shri K.C. Ghildiyal, learned Senior Advocate along with Shri Aishwarya Sahu, learned counsel for petitioner.
Advance copy of the petition has already been served on Mr. Sanjay Lal, Advocate who normally appears for Income Tax Department. Name of Shri Sanjay Lal, Advocate is not reflected in the cause list.
List in next week mentioning name of Shri Sanjay Lal, Advocate in the cause list.
(SHEEL NAGU) (MANINDER S BHATTI)
JUDGE JUDGE
ac
Signature Not Verified
SAN
Digitally signed by AJAY KUMAR
CHATURVEDI
Date: 2022.05.10 11:22:11 IST