Bombay High Court
Nikhil Santosh Shah And Anr vs Deepak B. Patel And 2 Ors on 31 March, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 119 OF 2022
In
SUITS 30 OF 2021
Nikhil Santosh Shah And Anr ....PETITIONER
V/S
Deepak B. Patel And 2 Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 31st March, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/06/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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