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Bombay High Court

Nikhil Santosh Shah And Anr vs Deepak B. Patel And 2 Ors on 31 March, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           INTERIM APPLICATION NO. 119 OF 2022
                           In
                    SUITS 30 OF 2021

 Nikhil Santosh Shah And Anr                            ....PETITIONER
             V/S
 Deepak B. Patel And 2 Ors                            ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 31st March, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/06/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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