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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(i) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(i)Development and expansion of dairy industry and taking up all such activities ancillary there to as may be conducive to dairy industry's improvement and economic betterment of those engaged in milk production,