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[Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act]

State of Haryana - Subsection

Section 13A(1)(j) in The Haryana Municipal Act, 1973

(j)[ if he makes expenditure beyond the prescribed limit on his election or fails to submit his election expenditure statement;] [Added by Haryana Act No. 17 of 2018, dated 19.4.2018.]