Section 4(e) in The Bidhan Chandra Krishi Viswa Vidyalaya Temporary Supersession) Act, 1978.
(e)twenty-five per cent, of the members of the Council shall form the quorum for a meeting of the Council and twenty-five per cent. of the members of the body or bodies to which functions may be delegated under clause (d) shall form the quorum for a meeting of such body or bodies:
