Bombay High Court
Parle Agro Pvt Ltd vs Employees State Insurance Corporation ... on 23 November, 2020
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 42_wp_94544_2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.94544 OF 2020
Parle Agro Pvt. Ltd. ...Petitioner
Versus
Employees State Insurance
Corporation and Anr. ...Respondents
....
Mr. K.S. Bapat with Mr. S.P. Salkar i/b. Mr. Hemant Telkar for the
Petitioner.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED: 23rd NOVEMBER, 2020. P.C.:-
Issue notice to the Respondents, returnable on 07/12/2020. Private notice is permitted.
2. No coercive action till the next date of hearing.
3. This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
Digitally signed by Preeti Preeti H. (SMT. ANUJA PRABHUDESSAI, J.) Jayani H. Date:
Jayani 2020.11.25 12:26:28 +0530 1/1