Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Parle Agro Pvt Ltd vs Employees State Insurance Corporation ... on 23 November, 2020

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

                      Megha                                            42_wp_94544_2020.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                WRIT PETITION (STAMP) NO.94544 OF 2020

                      Parle Agro Pvt. Ltd.                            ...Petitioner
                                   Versus
                      Employees State Insurance
                      Corporation and Anr.                          ...Respondents
                                                        ....
                      Mr. K.S. Bapat with Mr. S.P. Salkar i/b. Mr. Hemant Telkar for the
                      Petitioner.


                                            CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED: 23rd NOVEMBER, 2020. P.C.:-

Issue notice to the Respondents, returnable on 07/12/2020. Private notice is permitted.

2. No coercive action till the next date of hearing.

3. This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

Digitally signed by Preeti Preeti H. (SMT. ANUJA PRABHUDESSAI, J.) Jayani H. Date:

Jayani 2020.11.25 12:26:28 +0530 1/1