Himachal Pradesh High Court
Bhagat Ram And Others vs . State Of Hp And Others. on 28 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Bhagat Ram and others vs. State of HP and others.
RSA No. 269 of 2020 .
28.02.2022 Present: Mr. Virender Rathore, Advocate vice Mr. Sandeep Sharma, Advocate for the appellants.
Mr. Dinesh Thakur, Additional Advocate General, for respondents No. 1 and 2.
Mr. H.S. Rangra, Advocate for respondent No.3.
List after four weeks, as prayed by learned appearing counsel for the appellants.
February 28,2022 (Vivek Singh Thakur)
(ms) Judge
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