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Himachal Pradesh High Court

Bhagat Ram And Others vs . State Of Hp And Others. on 28 February, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Bhagat Ram and others vs. State of HP and others.

RSA No. 269 of 2020 .

28.02.2022 Present: Mr. Virender Rathore, Advocate vice Mr. Sandeep Sharma, Advocate for the appellants.

Mr. Dinesh Thakur, Additional Advocate General, for respondents No. 1 and 2.

Mr. H.S. Rangra, Advocate for respondent No.3.

List after four weeks, as prayed by learned appearing counsel for the appellants.



             February 28,2022                            (Vivek Singh Thakur)
             (ms)                                                 Judge








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