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State of Tamilnadu - Section

Section 48 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

48. Endorsement under section 50(8).

- The certificate referred to in section 50(8) shall be in Form 25 and shall be endorsed by the authorized officer within thirty days from the date of final publication of the compensation assessment roll in the [Fort St. George Gazette.] [Now, Tamil Nadu Government Gazette.]