Section 18 in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011
18. Duties to be performed by teachers.
- In addition to the duties specified in clauses (a) to (e) of sub-section (1) of section 24, a teacher shall perform the following duties assigned to him, namely:-(a)participation in training programmes;(b)participation in curriculum formulation, and development of syllaby, training modules and text book development.(c)maintain pupil cumulative record for every child.
