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Patna High Court

Mahesh Ram & Ors vs The State Of Bihar & Ors on 14 September, 2016

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

      IN THE HIGH COURT OF JUDICATURE AT PATNA

                   Civil Writ Jurisdiction Case No.7269 of 2016
===========================================================
1. Mahesh Ram S/o Ram Pravesh Ram Resident of Village- Patalpura, P.S- Chauri,
District- Bhojpur.
2. Uday Pratap Singh S/o Ramgati Singh Resident of Village- Bansi Dihari, PS-
Sahar, District.
3. Shiv Bachan Ram S/o Ram Govind Ram Resident of Village- Andhari, PS-
Sahar, District- Bhojpur.
4. Sama Khatoon D/o Md. Allauddin Resident of Village Sahar, PS- Sahar, District-
Bhojpur.
5. Malti Devi W/o Baban Singh Resident of Village- Hatimganj, PS- Sahar,
District- Bhojpur.
6. Bindeshwari Singh S/o. Fagu Singh Resident of Village- Jai Nagar, PS- Udawant
Nagar, District- Bhojpur.
7. Brij Mohan Ram S/o Satyanarayan Ram Resident of village-Bairampur Kritpura,
PS- Koilwar, District- Bhojpur.
8. Krishna Mohan Ram Krishna Mohan Das S/o Satyanarayan Ram Resident of
village-Bairampur Kritpura, PS- Koilwar, District- Bhojpur.
9. Devnath Ram S/o Manlal Ram Resident of village-Bairampur Kritpura, PS-
Koilwar, District- Bhojpur.
10. Puspa Devi W/o Suresh Prasad Singh Resident of Village- Bhelai, PS- Udawant
Nagar, District- Bhojpur.
11. Md. Mahboob Alam, S/o Md Wazuddin, Resident of Village- Sisauna Karbala,
PS, Jokihat, District- Araria.
12. Sudama Choudhary, S/o Chotak Choudhary Resident of Village- Lodhipur, PS-
Sahar, District- Ara Bhojpur.
13. Ajay Kumar S/o Sri Ram Surith Rai Resident of Village- Dullam Chak, PS-
Sahar, District- Ara Bhojpur.
14. Jitendra Narayan Thakur, S/o Ram Narayan Thakur, Resident of Village-
Baheri, PS- Baheri, District- Darbhanga.
15. Aruna Kumari W/o Narendra Kumar Thakur, Resident of Village- Baheri, PS-
Baheri, District- Darbhanga.
16. Dhirendra Prasad Singh S/o Ram Swarup Singh, Resident of Village-
Samadhpura, PS- Baheri, District- Darbhanga.
17. Gulabo Kumari Gulabo Devi D/o Yadunath Rai Resident of Village-Bartiar,
PS- Sandesh, District- Bhojpur.
18. Malti Devi W/o Rajendar Prasad Resident of Village- Akhtiyarpur Barka Gaon,
PS- Udawant Nagar, District- Bhojpur.
19. Kumari Ranjana D/o Sri Bageshwari Nandan Kumar, Resident of Village-
Marpa Mohan, PS- Phenhara, District- East Champaran.
20. Ramayan Singh S/o Dilaga Singh Resident of Village- Diliya, PS- Udawant
Nagar, District- Bhojpur.
21. Dinesh Narayan Choudhary S/o Vanshropan Choudhary Resident of Village-
Bakari, PS- Udawant Nagar, District- Bhojpur.
22. Rani Devi W/o Surendar Choudhary Resident of Village- Belaur, PS- Udawant
Nagar, District- Bhojpur.
23. Surendar Rai S/o Chatrapati Rai Resident of Village- Belaur, PS- Udawant
Nagar, District- Bhojpur.
24. Kumari Tara Sinha D/o Raja Ram Prasad W/o Vinay Prasad Resident of
Village- Bhagwan Khanda, PS- Makhdumpur, District- Jehanabad.
 Patna High Court CWJC No.7269 of 2016 dt.14-09-2016

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    25. Asha Devi W/o Ajay Kmar Singh Resident of Village- Pakariwar, PS- Udawant
    Nagar, District- Bhojpur.
    26. Vinay Prasad S/o Mulichand Yadav, Resident of Village- Bhagwan Khanda,
    PS- Makhdumpur, District- Jehanabad.
    27. Dharmendra Kumar S/o Ram Swarup Vishwas, Resident of Village- Machhidih,
    PS- Asarganj, District- Munger.
    28. Ranju Kumari W/o Dharmendra Kumar Resident of Village- Machhidih, PS-
    Asarganj, District- Munger.
    29. Ambika Prasad S/o Brij Mangal Mahto Resident of Village- Bhel Dumra, PS-
    Ara Mufassil, District- Bhojpur.
    30. Ram Sanehi Singh S/o Jangbahadur Singh Resident of Village- Shobhi Dumra,
    PS- Ara Mufassil, District- Bhojpur.
    31. Sankar Singh S/o Tej Narayan Singh Resident of Village- Shobhi Dumra, PS-
    Ara Mufassil, District- Bhojpur.
    32. Nandkeshwar Singh S/o Srikishun Singh Resident of Village- Shobhi Dumra,
    PS- Ara Mufassil, District- Bhojpur.
    33. Dhirendra Kumar, S/o Ramanand Sarma, Resident of Village- Shobhi Dumra,
    PS- Ara Muffasil, District- Bhojpur.
    34. Sitaram Yadav, S/o Brahamdeo Yadav, Resident of Village- Bhandar, PS-
    Sangrampur, District- Munger.
    35. Pramod Kumar S/o Bishuni Yadav, Resident of Village- Bikrampur, PS-
    Sampur, District- Munger.
    36. Sanjeev Kumar Singh S/o Mukhlal Singh, Resident of Village- Bhel Dumra,
    PS- Ara Mufassil, District- Bhojpur.
    37. Tej Narayan Singh S/o Bhuwneshwar Singh Resident of Village- Bhel Dumra,
    PS- Ara Mufassil, District- Bhojpur.
    38. Mohan Singh S/o Jai Prakash Singh Resident of Village- Diliya, PS- Udawant
    Nagar, District- Bhojpur.
    39. Umesh Prasad Singh S/o Harihar Singh Resident of Village- Bhel Dumra, PS-
    Ara Mufassil, District- Bhojpur.
    40. Ramesh Prasad S/o Harihar Singh Resident of Village- Bhel Dumra, PS- Ara
    Mufassil, District- Bhojpur.
    41. Punam Kumari @ Punam Devi D/o Sitaram Yadav, Resident of Village-
    Lohchi, PS- Sampur, District- Munger.
    42. Gorakh Nath S/o Madhuban Ram Resident of Village- Machh Hara PS-
    Angiyar, District- Bhojpur.
    43. Asha Devi W/o Birendra Kumar Resident of Village- Machh Hara PS-
    Angiyar, District- Bhojpur.
    44. Kamla Devi W/o Mahendra Prasad Singh Resident of Village- Amruhan PS-
    Chhauri, District- Bhojpur.
    45. Mahendra Ram S/o Devnandan Ram Resident of Village- Situhari, PS-
    Nayanpur, District- Bhojpur.
    46. Rameshwar Singh, S/o Prabhu Singh, Resident of Village- Lakshmi Bigha, PS-
    Kako, District- Jehanabad.
    47. Surya Bali Ram S/o Chandardip Ram Resident of Village- Sankar Tola, PS-
    Sahar, District- Bhojpur.
    48. Dinbandhu Rajak S/o Ghutni Ram Resident of Village- Dhobha, PS- Sandesh,
    District- Bhojpur.
    49. Asha Devi D/o Ramtabya Rai Resident of Village- Baruhi, PS- Sahar, District-
    Bhojpur.
    50. Sunil Kumar S/o Ram Prasad Lal Resident of Village- Narayanpur, PS-
    Narayanpur, District- Bhojpur.
 Patna High Court CWJC No.7269 of 2016 dt.14-09-2016

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    51. Nemdhari Ram S/o Bhagwan Das, Resident of Village- Kari PS- Sandesh,
    District- Bhojpur.
    52. Sudha Kumari W/o Sanjay Kumar, Resident of Village- Lakshmi Bigha, PS-
    Kako, District- Jehanabad.
    53. Sunita Kumari @ Smt Sunita Kumari W/o Nagendra Prasad Rishi, Resident of
    village- Mussibira, PS Makhdumpur, District- Jehanabad.
    54. Lal Babu Prasad S/o Rajendra Prasad Resident of Village- Khopira, PS-
    Sandesh, District- Bhojpur.
    55. Kumari Kanchan Sinha, W/o Kumar Alok Resident of Village- Shripur, PS-
    Makhdumpur, District- Jehanabad.
    56. Ram Audhya Ram S/o Guhari Ram Resident of Village- Kaup, PS- Charpokhri,
    District- Bhojpur.
    57. Geeta Kumari @ Geeta Devi, W/o Madan Prasad Chourasia, Resident of
    Village- Banmankhi, PS- Banmankhi, District- Purnea.
    58. Sadanand Sah S/o Bhagwat Sah, Resident of Village- Hanuman Nagar, PS- K.
    Nagar, District- Purnea.
    59. Muna Kumari Devi W/o Anil Singh Resident of Village- Baruhi, PS- Sahar,
    District- Bhojpur.
    60. Anil Kumar Singh S/o Kameshwar Singh Resident of Village- Sahar, PS- Sahar,
    District- Bhojpur.
    61. Jai Prakash Ram, S/o Devidayal Ram Resident of Village- Narayanpur, PS-
    Narayanpur, District- Bhojpur.
    62. Meena Devi W/o Umesh Kumar Singh Resident of Village- Bansodih, PS
    Sahar, District- Bhojpur.
    63. Manoj Kumar S/o Bishnudev Yadav, Resident of Village- Kalyanpur, P.S- K.
    Nagar, District- Purnea.
    64. Vishnu Kant Bhagat @ Vishnu Bhagat S/o Praveen Bhagat, Resident of
    Village- Dhanchhuha, PS Chauri, District- Bhojpur.
    65. Dilip Sharma, S/o Butan Sharma, Resident of Village- Miraganj, PS Ara Town,
    District- Bhojpur.
    66. Fuleshwar Singh S/o Nathuni Prasad Yadav, Resident of Village- Kalyanpur,
    PS- K.Nagar, District- Purnea.
    67. Vidyawati Kumari D/o Ramdhari Singh Resident of Village- Vishunpura, PS-
    Sahar, District- Bhojpur.
    68. Bijendra Kumar Singh S/o Shiv Kumar Singh Resident of Village- Vishunpur,
    PS- Sahar, District- Bhojpur.
    69. Madan Kishor Narayan Singh, S/o Janardhan Singh Resident of Village-
    Sewtha, PS- Angiya, District- Bhojpur.
    70. Kumod Chandra Paswan, S/o Harilal Paswan, Resident of Village- Kalyanpur,
    PS- K.Nagar, District- Purnea.
    71. Bidhya Kumari D/o Radharaman Singh Resident of Village- Belaur, PS-
    Udawant Nagar, District- Bhojpur.
    72. Meena Devi W/o Ravindra Singh Resident of Village- Udawant Nagar, PS-
    Sudawant Nagar, District- Bhojpur.
    73. Sidhnath Ram S/o Devan Ram Resident of Village- Arouara, PS- Sudawant
    Nagar, District- Bhojpur.
    74. Akhileshwar Singh, S/o Rameshwar Singh Resident of Village- Pianiya, PS-
    Udawant Nagar, District- Bhojpur.
    75. Kumari Usha Bharti W/o Tilak Prasad Ram, Resident of Village- Sri Nagar, PS-
    Sri Nagar, District- Purnea.
    76. Nirmala Devi W/o Shyambihari Mahto Resident of Village- Sarthuyan, P.S.-
    Udawant Nagar, District- Bhojpur.
 Patna High Court CWJC No.7269 of 2016 dt.14-09-2016

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    77. Lilawati Devi W/o Parmanand Ram Resident of Village- Sarthuyan, P.S.-
    Udawant Nagar, District- Bhojpur.
    78. Tilak Prasad Ram S/o Aanandi Prasad Ram, Resident of Village- Sri Nagar, PS-
    Sri Nagar, District- Purnea.
    79. Ramanand Sah S/o Khopri Sah, Resident of Village- Sri Nagar, PS- Sri Nagar,
    District- Purnea.
    80. Santosh Anand S/o Sri Ram Deo Prasad Gupta, Resident of Vill.- Mali Ghat,
    BMP- 6 Road, PS- Mithanpura, District- Muzaffarpur.
    81. Krishna Nandan Prasad Yadav, S/o Ramashray Ray, Resident of Vill.-
    Samanpur, PS- Kundwa Chainpur, District- East Champaran.
    82. Chandan Kumar S/o Bisheshwar Yadav, Resident of Village- Kochgama, PS-
    Araria, District- Araria.
    83. Dadan Choudhary S/o Ragunath Choudhary Resident of Village- Belour, PS-
    Udawant Nagar, District- Bhojpur.
    84. Rabindra Kumar Singh S/o Rajeshwar Singh Resident of Village- Belour, PS-
    Udawant Nagar, District- Bhojpur.
    85. Ashok Kumar Bihari S/o Tejnarayan Yadav, Resident of - Diyari, PS- Araria,
    District- Araria.
    86. Shatrunjay Prasad Singh S/o Chandra Shekhar Singh Resident of Village-
    Sarthuyan, PS- Sudawant Nagar, District- Bhojpur.
    87. Md. Kadir Nadaf S/o Md. Abbas, Resident of Village Azamnagar, PS- Araria,
    District- Araria.
    88. Keshv Ram S/o Ramprit Ray Resident of Village Kharar, PS- Sahar, District-
    Bhojpur.
    89. Sudhir Kumar Yadav, S/o Ganga Prasad Yadav, Resident of Village- Gaiyari,
    PS- Araria, District- Araria.
    90. Ramakant Paswan S/o Ramanand Paswan resident of Village- Pathar, PS-
    Charpokhri, District- Bhojpur.
    91. Ashok Kumar Singh, S/o Dasrath Singh Resident of Village- Surai, PS-
    Garhani, District- Bhojpur.
    92. Shanti Devi W/o Ashok Kumar Singh Resident of Village- Surai, PS- Garhani,
    District- Bhojpur.
    93. Dhanouti Devi W/o Jai Kumar Pandit Resident of Village- Kaup, PS- Barhani,
    District- Bhojpur.
    94. Awdhesh Kumar Yadav S/o Kokai Yadav Resident of Village- Gaiyari, PS-
    Araria, District- Araria.
    95. Chinta Mani Sinha W/o Awadhnandan, Resident of Village- Meera Bigha, PS-
    Makhdumpur, District- Jehanabad.
    96. Jakir Husain S/o Samsu Doha Resident of Village- Piania PS- Udawant Nagar,
    District- Bhojpur.
    97. Lina Kumari, D/o Madan Mohan Mishra, Resident of Village- Sukhsena, PS-
    B.Kothi, District- Purnea.
    98. Vedanand Rajak @ Vedanand Kumar Rajak, S/o Ram Prasad Rajak, Resident
    of Village- Bergachi, PS- K. Nagar, District- Purnea.
    99. Ramchandra Uranw S/o Banilal Uranw Resident of Village- Ramjani, PS-
    Banmankhi, District- Purnea.
    100. Arjun Kumar Yadav S/o Sukdeo Yadav, Resident of Village- Bela Prasadi,
    PS- Rupouli, District- Purnea.
    101. Sanjay Prasad S/o Mahendra Prasad, Resident of Village- Mannipur, PS-
    Ariari, District- Sheikhpura.

                                                                .... ....   Petitioner/s
          Patna High Court CWJC No.7269 of 2016 dt.14-09-2016

                                                  5/5




                                                 Versus
             1. The State of Bihar through its Commissioner-Cum-Secretary, Education
             Department, Government of Bihar, Patna.
             2. The Commissioner-Cum-Secretary, Education Department, Government of
             Bihar, Patna.
             3. The Director, Mass Education, Education Department, Government of Bihar,
             Patna.

                                                               .... .... Respondent/s
             ===========================================================
                    Appearance :
                    For the Petitioner/s :   Mr. Sanjay Kumar
                    For the Respondent/s   : Mr. GA7- SUBHASH PD.SINGH
             ===========================================================
             CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
             ORAL JUDGMENT

Date: 14-09-2016 Writ application is disposed off with an observation that the direction issued by the Learned Single Judge and a Division Bench, affirmed by the Hon'ble Supreme Court in SLA (C) No. 32079 of 2015 with regard to Non-formal Instructors, shall govern the case of these petitioners as well, provided it comes within the ambit of the said decisions.

Writ application stands disposed off in terms of above.

(Ajay Kumar Tripathi, J) SKM/-

AFR/NAFR       N.A.F.R.
CAV DATE
Uploading Date 15.09.2016
Transmission
Date