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State of Chattisgarh - Section

Section 44 in Chhattisgarh Minor Mineral Rules, 2015

44. Aggregate holding area of limestone (minor mineral), marble and flag stone.

- No lessee shall ordinarily hold in aggregate more than fifty hectares area of Limestone (Minor Mineral), Marble and Flag stone in the State.Explanation. - The above limit shall ordinarily be applicable in renewal cases also.