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State of Uttar Pradesh - Section

Section 442 in The General Rules (Civil), 1957

442. Supply of copies of General and Circular letters.

- The District Judge shall arrange that copies of general letters and circular letters are supplied to all courts in the judgeship. Such courts shall maintain two separate file books, one of Circulars and the other of General letters, prefixed with an index containing the particulars mentioned in Rule 441.When any General letter or Circular letter relates to the duties of an Amin or specially affects the work of any official, an additional copy shall be furnished to such Amin or official, who shall paste it into a file book and shall prefix to the file book an index containing the particulars mentioned in Rule 441.