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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(d) in General Specification and Conditions of Contract

(d)Ramming. - In parts of the embankment where roller cannot be worked on or cannot reach, the consolidation should be done by heavy rammers worked by the lines of men moving in uniform manner backward and forward on the surface till the layer is thoroughly consolidated. When manual labour is used for carrying the materials the work people should as much as be made to work over the rolled portion of the dam but not in single file (row).